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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(iii) in Indian Nursing Council (Nurses Registration & Tracking System) Regulations, 2019

(iii)All the SNRCs shall charge a uniform Reciprocal Registration Fee as indicated in the Schedule. SNRCs shall also levy a penalty as indicated in the schedule, from an applicant if the reciprocal registration has not been done within three months after leaving the earlier SNRC jurisdiction.