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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4) in Plant Quarantine (Regulation of Import into India) Order, 2003

(4)Import of consignments of seeds of coarse cereals, pulses, oil seeds and fodder seeds and seeds/stock material of fruit plant species for propagation shall only be permitted based on the recommendations of EXIM Committee of Department of Agriculture, Cooperation & Farmers? Welfare (DAC&FW), except the trial material of the same as specified in Schedule-XII of Plant Quarantine Order.