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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(3) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(3)Contingency Planning: The contingencies in the distribution system are mainly due to:
(a)Total or partial blackout of intra transmission or inter transmission network. (Loss of generating sources)
(b)[Failure of network components like Breakers, Power Transformers, Current Transformers, Potential Transformers and lines in the transmission system. [[Substituted as per Commission's Notification No. TNERC/DC/8-8 dated 8.2.2008 (w.e.f. 27.2.2008) which before substitution stood as under:
'b. Failure of network components like breakers, lines and UG cables in the transmission system, c. Breakdown of components in the distribution system']]
(c)Breakdown of components like Distribution Transformers, lines, etc. in the distribution system].
The procedure to be followed during such contingencies for the restoration of supply is detailed in the sections to follow