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[Cites 0, Cited by 0] [Section 36(6)] [Section 36] [Entire Act]

State of Bihar - Subsection

Section 36(6)(viii) in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019

(viii)Safeguard shall be adopted against health risks on account of breeding of vectors in the water bodies created due to mining/ excavation of earth.