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[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(4)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)[ The nomination of a candidate for the election of an office-bearer shall be in Form No. 23. The nomination paper shall be presented to the Election Officer at the meeting by the candidate or the proposer or the seconder.] [Clause (b) was substituted by G. O. Ms. No. 716. Co-operation, Food and Consumers Protection, dated the 19th August 1989.]