Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Nagaland - Subsection Section 45(1) in The Global Open University (Nagaland) Act, 2006 (1)As far as possible the Councils, Committees, Boards under this Act and the ad hoc Committees that may be constituted under regulations shall function in harmony.
