Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] Union of India - Subsection Section 39(3) in The Insecticides Rules, 1971 (3)The protective clothing shall be made of materials which prevent or resist the penetration of any form of insecticide formulations. The materials shall also be washable so that the toxic elements may be removed after each use.
