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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1) in The U.P. (Regulation of Building Operations) Regulations, 1960

(1)The grant or refusal of permission shall be communicated to the applicant in writing by personal service or by post under certificate of posting at the address given in his application.