Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 17] [Entire Act] State of West Bengal - Subsection Section 17(1) in West Bengal Shops and Establishments Rules, 1964 (1)If any leave, other than casual leave, asked for is granted, a leave pass, showing the nature and period of leave granted shall be issued to the applicant.
