Section 17 in West Bengal Shops and Establishments Rules, 1964
17. Leave pass.
(1)If any leave, other than casual leave, asked for is granted, a leave pass, showing the nature and period of leave granted shall be issued to the applicant.(2)Every person employed praying for leave referred to in sub-rule (1) shall intimate to the shop-keeper or the employer concerned his address, during the period of leave and if there is any change of the address, the shop-keeper or the employer, as the case may be, shall be informed within three days of such change.
