Bombay High Court
Maharashtra Industrial Development ... vs Tukaram Nana Navale And Anr on 7 March, 2019
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 1170 OF 2009
Maharashtra Industrial Development ....Appellant
Corporation
V/S
Dattatraya Haribhau Shewale ....Respondent
WITH REJECTED CASE NO. 1466 OF 2011 In CROSS OBJECTION STAMP LODGING NO . 3544 OF 2011 Subhash Namdeo Phalake And Othrs ....Petitioner V/S Maharashtra Industrial Development Corporation ....Respondent WITH FIRST APPEAL NO. 10 OF 2012 Maharashtra Industrial Development ....Appellant Corporation,pune V/S Prakash Bapurao Nawale & Ors ....Respondent WITH FIRST APPEAL NO. 11 OF 2012 Maharashtra Industrial Development ....Appellant Corporation,pune V/S Kantilal Babpurao Nawale & Ors ....Respondent Page 1/12 ::: Uploaded on - 07/03/2019 ::: Downloaded on - 14/03/2019 07:22:10 ::: WITH FIRST APPEAL NO. 12 OF 2012 Maharashtra Industrial Development ....Appellant Corporation,pune V/S Kantilal Bapurao Nawale & Ors ....Respondent WITH FIRST APPEAL NO. 13 OF 2012 Maharashtra Industrial Development ....Appellant Corporation,pune V/S Balu Bapurao Nawale & Ors ....Respondent WITH FIRST APPEAL NO. 9 OF 2012 Maharashtra Industrial Development ....Appellant Corporation,pune V/S Balu Bapurao Nawale & Ors ....Respondent WITH FIRST APPEAL NO. 8 OF 2012 Maharashtra Industrial Development ....Appellant Corporation,pune V/S Shamrao Bapurao Nawale & Ors ....Respondent WITH CA IN OTH.(MCA/TXA/CA/FERA) NO. 161 OF 2013 In Page 2/12 ::: Uploaded on - 07/03/2019 ::: Downloaded on - 14/03/2019 07:22:10 ::: CROSS OBJECTION STAMP LODGING NO . 3559 OF 2011 Baban Baburao Navle And Anr ....Applicant V/S Maharashtra Industrial Development Corporation ....Respondent WITH FIRST APPEAL NO. 1171 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Subhash Hanumant Navle ....Respondent WITH FIRST APPEAL NO. 1172 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Dagadu Nana Navale And Anr ....Respondent WITH FIRST APPEAL NO. 1173 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Shaikh Sharifbhai Yakubbhai And Anr ....Respondent WITH FIRST APPEAL NO. 1174 OF 2009 Maharashtra Industrial Develoment Corporation ....Appellant V/S Dnyanoba Shripati Phalake And Anr ....Respondent WITH Page 3/12 ::: Uploaded on - 07/03/2019 ::: Downloaded on - 14/03/2019 07:22:10 ::: FIRST APPEAL NO. 1175 OF 2009 Maharashtra Industrail Development Corporation ....Appellant V/S Kaushalya Shivaji Navle And Othrs ....Respondent WITH FIRST APPEAL NO. 1176 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Dnyanoba Radhuji Phalake And Anr ....Respondent WITH FIRST APPEAL NO. 1177 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Dnyandeo Bapu Navle And Othrs ....Respondent WITH FIRST APPEAL NO. 1178 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Popat Haribhau Talekar And Othrs ....Respondent WITH FIRST APPEAL NO. 1179 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Hari Daulat Shewale And Anr ....Respondent WITH Page 4/12 ::: Uploaded on - 07/03/2019 ::: Downloaded on - 14/03/2019 07:22:10 ::: FIRST APPEAL NO. 1180 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Sopan Baburao Tathe And Anr ....Respondent WITH FIRST APPEAL NO. 1181 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Chandrabhaga Shivram Tathe And Othrs ....Respondent WITH FIRST APPEAL NO. 1182 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Heeraman Haribhau Shewale And Othrs ....Respondent WITH FIRST APPEAL NO. 1183 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Pramila Laxman Bandal And Anr ....Respondent WITH FIRST APPEAL NO. 1184 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Tukaram Pandu Gawari And Anr ....Respondent WITH Page 5/12 ::: Uploaded on - 07/03/2019 ::: Downloaded on - 14/03/2019 07:22:10 ::: FIRST APPEAL NO. 1185 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Sambhaji Bhaguji Talekar And Othrs ....Respondent WITH FIRST APPEAL NO. 1186 OF 2009 Maharashtra Industrial Development ....Appellant Corporaltion V/S Vithoba Babu Phalake And Anr ....Respondent WITH FIRST APPEAL NO. 1187 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Bhausaheb Vishnu Navale And Othrs ....Respondent WITH FIRST APPEAL NO. 1188 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Nanabhau Vithoba Phalake And Anr ....Respondent WITH FIRST APPEAL NO. 1189 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Taramati Ramdas Navle And Anr ....Respondent Page 6/12 ::: Uploaded on - 07/03/2019 ::: Downloaded on - 14/03/2019 07:22:10 ::: WITH FIRST APPEAL NO. 1190 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Bhau Krushna Navle And Othrs ....Respondent WITH FIRST APPEAL NO. 1191 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Satish Namdeo Shewale And Anr ....Respondent WITH FIRST APPEAL NO. 1192 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Baban Baburao Navle And Anr ....Respondent WITH FIRST APPEAL NO. 1614 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Ambarnath Narayan Dunde And Anr ....Respondent WITH FIRST APPEAL NO. 1615 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Dattatraya Chandle Navle And Anr ....Respondent Page 7/12 ::: Uploaded on - 07/03/2019 ::: Downloaded on - 14/03/2019 07:22:10 ::: WITH FIRST APPEAL NO. 1616 OF 2009 Maharashtra Industrail Development Corporation ....Appellant V/S Bhimabai W/o Bhagwant Dunde And Othrs ....Respondent WITH FIRST APPEAL NO. 1617 OF 2009 Maharashtra Industrail Development ....Appellant Corporaltion V/S Dnyaneshwar Ramrao Deshmukh And Othrs ....Respondent WITH FIRST APPEAL NO. 1618 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Kailash Sadashiv Navale And Anr ....Respondent WITH FIRST APPEAL NO. 1619 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Heeraman Bansi Phalake And Anr ....Respondent WITH FIRST APPEAL NO. 1620 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Godhaji Santu Gawde And Othrs ....Respondent Page 8/12 ::: Uploaded on - 07/03/2019 ::: Downloaded on - 14/03/2019 07:22:10 ::: WITH FIRST APPEAL NO. 1621 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Dinkar Gopala Dalvi And Anr ....Respondent WITH FIRST APPEAL NO. 1622 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Taibai Banashi Abanave And Anr ....Respondent WITH FIRST APPEAL NO. 1623 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Hirabai Vasant Navle And Othrs ....Respondent WITH FIRST APPEAL NO. 1624 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Pandharinath Shrirang Kapare And Othrs ....Respondent WITH FIRST APPEAL NO. 1625 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Shivaji Shankar Navle And Othrs ....Respondent Page 9/12 ::: Uploaded on - 07/03/2019 ::: Downloaded on - 14/03/2019 07:22:10 ::: WITH FIRST APPEAL NO. 1626 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Dhondiba Sakharam Dalvi And Anr ....Respondent WITH FIRST APPEAL NO. 1627 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Sudam Laxman Phalake And Othrs ....Respondent WITH FIRST APPEAL NO. 1628 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Shobha Bhausaheb Navle ....Respondent WITH FIRST APPEAL NO. 1629 OF 2009 Maharashtra Industrial Development ....Appellant Corporation V/S Namdeorao Dashrathrao Deshmukh And Othrs ....Respondent WITH FIRST APPEAL NO. 1630 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Tukaram Nana Navale And Anr ....Respondent Page 10/12 ::: Uploaded on - 07/03/2019 ::: Downloaded on - 14/03/2019 07:22:10 ::: WITH FIRST APPEAL NO. 1631 OF 2009 Maharashtra Industrial Development ....Appellant Corporation V/S Hiraman Banshi Phalake And Othrs ....Respondent WITH FIRST APPEAL NO. 1632 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Subhash Namdeo Phalake And Othrs ....Respondent WITH FIRST APPEAL NO. 1633 OF 2009 Maharashtra Industrial Development Corporation ....Appellant V/S Ramdas Vitthal Navle And Othrs ....Respondent WITH FIRST APPEAL NO. 1634 OF 2009 Maharashtra Industrial Development ....Appellant Corporaltion V/S Raghunath Dagadu Pawar And Othrs ....Respondent None For Appellant Mr A.R. Patil AGP for State CORAM : SMT. ANUJA PRABHUDESSAI, J DATE : 7th March, 2019 Page 11/12 ::: Uploaded on - 07/03/2019 ::: Downloaded on - 14/03/2019 07:22:10 ::: P.C. :
None for Appellant. Stand over to 28/03/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 12/12 ::: Uploaded on - 07/03/2019 ::: Downloaded on - 14/03/2019 07:22:10 :::