Madhya Pradesh High Court
Pendari Lrs Savita Bai vs Banshi Lal on 23 February, 2024
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 1611 of 2020 (PENDARI LRS SAVITA BAI AND OTHERS Vs BANSHI LAL) Dated : 23-02-2024 Shri B.R. Vijaywar - Advocate for appellant.
List in the next week.
(GAJENDRA SINGH) JUDGE PG Signature Not Verified Signed by: PARMESHWAR GOPE Signing time: 2/26/2024 2:33:25 PM