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Madhya Pradesh High Court

Pendari Lrs Savita Bai vs Banshi Lal on 23 February, 2024

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 1611 of 2020 (PENDARI LRS SAVITA BAI AND OTHERS Vs BANSHI LAL) Dated : 23-02-2024 Shri B.R. Vijaywar - Advocate for appellant.

List in the next week.

(GAJENDRA SINGH) JUDGE PG Signature Not Verified Signed by: PARMESHWAR GOPE Signing time: 2/26/2024 2:33:25 PM