Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(d) in Orissa Pani Panchayat Rules, 2003 (d)all meetings shall be presided over by the President of the Executive Committed. In his absence, the committee may elect one member amongst themselves to preside over the meeting.
