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State of Rajasthan - Section

Section 75 in University of Udaipur Teachers (Conditions of Service) Rules, 1976

75.

(i)The Committee shall have full discretion in the matter of (a) permitting a teacher to apply for or accept a situation or assignment elsewhere and (b) accepting an invitation from another University or any other agency or organisation including State or Central Government requesting for placing his services for a specified or unspecified period, at the disposal of any such body.
(ii)All invitations shall be extended, received and/or accepted through the University.
(iii)If the Committee itself, deputes a teacher to work in another Indian or foreign university or any other agency, institution or organisation including Central and State Governments, the Committee will ensure that the emoluments (salary and allowances) and other service conditions of the teacher so deputed are not to his disadvantage.