Andhra Pradesh High Court - Amravati
The Government Of Andhra Pradesh vs Sri. G Naga Suresh Gupta, on 6 December, 2023
£3463]
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAN
WEDNESDAY, THE SIXTH DAY GF DECEMBER
TWO THOUSAND AND TWENTY THREE
(PRESENT:
THE HONOURABLE SRI JUSTICE G.NARENDAR
AND
THE HONOURABLE SRI JUSTICE NYAPATHY VINAY
WRIT APPEAL Nos.1193, 1154, 7194, 1198, 1208, 1203, 1204, 1208, 1208, aR
4299, (271, 12938, 1214 and 1228 OF 2023
WRIT APPEAL NG: 1793 OF 2023
(Witt Appeal ure der clause 15 of the Letters Patent Act is preferred againat the Ords:
made mR No 26781 of 80176 dated 25.07.20 122 0 on the fle of the High Court}
he Government of Andhra Fraciesh, Rep. bY iis Principal Sec: ean ry
Educatior Beparimant, AP. Secretariat, Velagapudi, Amaray
Cxstrict.
2. The Cofmissioner and Director of Collegiaks Education, Government of
Andhra Fradesh, Praesadampadu, Viayawaca Presently af Mangalauin,
Guritur veins oo
3. The Regional Joint Director of Collegiate Education, Guntur.
Apnsilants/Respondants
4. Sri Naga Suresh Gupta, S/o GV Chalapathi Rao, Aged about 44 years.
Lecturer in Mathematica Gin alter} Gr. Subbayya and Narayana College,
Narsaracpet, Guntur Iistrict.
RespondantWrit Potitianer
ya & Narayana Collags, Narsaraopel, Rep by iis Secretary and
art, {3
untur
be
hogra
Corre res sie OPK de
RespandentWrit Petitioner
IS NO: 2 OF S683
Patiion under Section 147 of CRC is Shed ¢ praying thal in the circurrigtances
stated in the afidavii fled in suopart of the writ appeal, the Court may be
pleased to SUSPEND the aperalian of arder of date oh 20.07 2022 In WR No. 28d i of
204 6, pending dis POSE af of WA.No 1 TSS af S083, on the = fie of the High Caurt
The Aopeal coming on for hearing, upon perusing the Pastifion and the alicia!
7243
fed in sugpart thereaf and upon hearing the arguments of GP for Higher Education
for the Appellants, SRUN_LBHARAT BABU Advocaie for the Respondent Not anki of
SRG VL MURTHY Acvacate for the Respondent No.2.
JIS QE 283
¥
A
WRIT APPEAL NO
*
+
iA NO:
Te
gas
:
$3
a at
2. 7
A
*
atal
Ric
yA 7
:
§
a
a
tee te foe Ha iy te te @ tee tee Mere
a GO B o & eas) ge GH Bee & "
. ye "hd bd hee, we wee 7
aos 5 ee 4 ed as ve fee re gn £4
te , pa See. tA z £4 GS ae whee, "ger C% ore a
te CA ded a ; s Moen ited Ch Seve viped Soot & pater
ras : os oy Me @ ie So ee tN 2 ten EP m iB "te
'nel Sete A "id Sa "he iy me ues igen & ie £% 58 Ee "tS e boaa'
ay SP 2 fm OS % fe a "tn eh gee S ae!
Paget "4 Gah _ oes wm ty ee Fen a peaal be Ft " anor
samo xy a as i) aa wed a wages fe be ge o oe
a 3 ee Gon Be, a Ch Bia #8 @ ee eg be i 3
whet 4 sheer why ae sere abet C3 BD 4% mage ey oe
0% mo" 6 od er ar nn i tee 8 one)
mee i et Se ae be fen en eh BL Be as ey "eo ee
aa eG 2 Ee Se iS he 9 eS a a ie g
°F tah is f sy shoe ae ; Pion
ae Sag me 2 4 oer a © a gS . e te
whee ihe gs pa ares pan to SS ee oe an ae oot, _& Ge
TS ay iy ee bx] % i er soe "rr ed ae vrpeg Br t,* . ae mo RM
Pcsd Bl ye wns . 2fh ger orm ies CO ced nae anne ray, Tees
eee) fem Th beeed as é "OS Son. ae) Mine. fea. "ES pithy gem Foooe
aA a , tes its Gon oe 'eet ts - oom On perme
aad Ke ey be fy ie ss 3 CE er Fy Oe Be aed mH G5 uy th
a es "S Moe gh oT S 6 TS ce oe ta 3 he i
teem, 3 | ances Oe rs fat bh. var wa OAS a, A pe
a A we By he 5 Ode fi TO Ee a, te Be me Ey wp vod FE
= @ af, gf i i 7 ete OO Bo Boyt B a, oy
Be 'ge ae & Boo be Pe odd : oe
OS ; JE weed i 3
net YY sm fe G3 sey ES rs -- uw 5 oa
43 2, eo w wee gy wd
eS MONE ay te SR "he yee » ORS
a wy ON Cf vet? ES Mon Ney xe "a
we aes: we Lo et vet oo weeks
if ow" oo re te h4 OSs 5
6 & wm eo | OB Bs
ea Bo rt em ty, ts cotta ai? 0
BE Foun 62. te eed a
to we. fle eo Wy ee a "6
'Fe sed se on eo an Wo gs
WA . © aS ey ind a eB 73 betes as "os ¢ * ee
ed 2 x chon" awe SOG Sy oe wo GS. 'pee weg "Oe,
rm sed on. GoW af in aes rs pe miedas
bowed 0 ua , os aM cob hy aS Ne Gy &
Pred 4 ey 2 tee seee 4
bee "EAS Ee Nel ERE pet Mire 2 fy TS ty at woek Es oie
ee oe ae oe ee te" tf A BS as
Ah Win, Gee ron art 7 fe ge, nas FE es "a, oy
Cl medk fee woo Cy ek a ee fine, hd GA toe USS re
Mee feoe tobe Sent UT Apne fava Pat al Ze ',
4% Ds we me OO Oe gy Fs a ob ory
Hy 7 4 , i a ae ge bh 74 Ma i oo
ead Oe 27 en Be ho Fe ; betee tee re me
es bee ia & hoot -- St CB oe 8 bok IMS
he fe eo, oo eo ED here os fo, Mon vt "53 és xo ee
FA tie TG fa 9 i Te op ee ge FS a x na ae ce eB
GS ke be ea ee. hen oe a ES a og Coe TA ef: ies ie
Za, Be 2 wi Ba Bee Ek & BG Bie
ary oo ao % bbe oe ae i rg es xf a MS ri we Seen OS
% been a "gn te i? 3 ue a
oy ft % "ios i, re, er an hee Bos
ine be ed oe Be eR OG '2 a
OE ace ad cee he ' "i ¢ aid
wee "OP he Be 4 ue me <9] at moore fos idan
Cs we A, hy pe £633 tr Abed seers ce FF ne Cae ee EA LS Mees a ina GO
"ns me hee oy rt . Os vet pm, FE ko bk Te apm * 5 £3. js B Ye ae
"a ER ER Spon a fone "Ex Senet Of eS ty : ae Fe Bag eres
3 tet en pee we id WS wo *, Need ay is & -, Of TE LE we fs
an a are Re ce fooee Je TS ew Se ey hy cs ' ms c% ee fg oe bevel £f%
OS On Sooo Seer 8. "G4 neg ty ES, weno J ii ge ne ,
wo te Oh Re Mo, r% oS gh be hd OR cane ¢ re eke ye nine pany
po ven ee and LA can hoe EE ty MS es BS A igen co of, MOS Po Seon"
us ae: Pe ee tem v4 ben Babee "em Gh 4 % Gs fe td -omereres hoe "E
em Se > © BU Be Od ZB Be 6 A & ae
228 y 3 BOR ~~ MH co Sm shee SB on 8 as Bos TS BE ay
& BD oo © Be Se lB Bee LAO mee O Bg & oe mg A
Or oe, CE eR r Ms, "yo eed aa : Ge ae due eof? hea
jon | be ee, oh. . wey te ES "eS «£4 ony , ie wn ee Re ors
cy bent oe wd bed me OE ph Bo Ue ee BL oe 1 gp SBR SEG Bow
eal De he Oe OA AS fo te ge OS
r ie H he weed 0%,
ond 'on ON acne A 2 m «ft oh. oe fee ELE ED ie on Cones
es = ™
Schvean:
Senhyeen:
'
i
riade u
AND
Respondent Wei Peitioner
2. Sr. Subbaraya & Narayana College, Narsaraopet, Rep by ts Secretary ars
Correspondent, Guntur
RaspondanttWrit Potitioner
iA NG: 2 OF 2023
Petitian under Section 194 of CPC is fled praying that In the circurnstances
slated in the affidavii filed In support of the WT t appeal, the High Court aay DS
pleased fo SUSPEND the operation of arder af dated 28.07 S022 in WP No sasis of
2912, pe ning dispasal of WA.No. 1195 of 2023, on the He af the High Court
The Appeal coming on for hearing, upon perusing the Pettion and the affidavil
filed In sugport thereof and upon hearing the arguments of GP for Higher Education
for the Appalian is, SRUN SHARAT BABU Advocate for the Respondent | No.4 tard of
A.V L MURTHY Advocate for the Respormient No.2 co
WRIT APPEAL NO: 1198 OF 2023
GATE Appeal under clause
18 of the Letters Patent Ant is preferred agains! the Order
made in WUP_No S318 of 204
€ dated 26.07.2022 on the Ne of the e High Court)
'Between:
{. The State of Andhra Pradesh, The State of Andhra Pradesh Ren. By iis
Secretary ta Government Deparment of Education, AP. Se 2oretedal,
Hyderabad Now functi ming al Velagapudl, Amaravath! Gurur District,
Stafe-c? Andhra Pradesh
2. the Commissioner of Collegiate & "catia n, Andhra Fradesh, Hycerabad
New functioning af Mangalage Guntur D igidet.,
Apnellanis/Respondents
AND
}. Jakke Suresh, S'o Venkata Subba Raa, Aged aboul 43 years, Lecturer in
Commerce, unaided Dantuluri Narayene Rau College ONK colleges
Ghimaveran Wrest Godavari Distict Andhra Prades
-- . RospondentWrtt Petitioner
&. DV. Madhavi, Wro VJVSS Narasimha Raju, Aged about 39 years,
Lecturer in Com meros, unaided Dantulurl Nara ayans Raiu Catiege, ONR
college Bhimavaram, \West Godavari District, Andhra Pradash.
Respondent Writ Petitioner
BR Radharani, W/o RK ouresh, Aged about 54 years, Lecturer in Commerce,
ungide ed Dantoturi Narayana Raju allege s DONE college, Shimavarant,
Wast Godavar District, Andhra Pradesh
eed
Rospondentiwrit Petitiener
4, Y Krishna Kusiart, io M ikdukoandalu, Aged about 31 years, Lecturer in
Physics unaided Dantului Narayaria Raju Gallege, DNR Gallege
Shimavaran, Vest Godavari District, Andhra Pradesh
RespondentWrit Petitioner
The Secrelary & warrespondent, Daniulun Narayana Raju College, DNR
College, Bhimavaram, West Godavari District, Andhra Pradesh
ost
RespondentWrit Petitioner
2iOF 2023
x
*
IANO
*
s
ay " fee hoe ¢% es bee Se ty ee whee
Qi ry 4 Bees ae vA <3 cA tant? hed fat] w th tty Te ws
t3 &% ha rhage a 4 ie vs x See 2 or 1 os
omg ) Q oF cad th a es a3 ie "3 o Ker Bos ¢ os OS
sate 3 GF [a3 "na =
we Th: fe Lad pn 0G A ot ee, ey cans ie nsiae Mh nt oe we gh
vee yree aed teen, weton SE gt St per x See, Pewee Bean Been Aet get, ca a Sy
ore besa a3 Hy bed ands a 4 ese: thE tee rmnee
tn dove th Dae a " SPe ent fh. 4 3 ee a 23 & pe es A es
De. % bones ned * F on for ar 4 4G
i & mar: mm RS co hh motte tl BL
a3 ots whore wes OD is tet re a we froen wb os isoes hoe
26 es BO QB oo 8 5 oars 4 Bae G& BB
fae "pn, 7 f wm . ' ere Jf a '
PE OOS <3 an he Gt ba ge ae: ie py Tie Fes 6% OE
ted Saad pean he os ty 6G ko i oe we rn Ge oo fd tht a
ts 7 ty BE Bw Oe & So hs th ee Sie wk
eo My oe Py FE ook me & we 1 G ies TP, 8 gn ne ae Se
fe, Bh or i a 'Be ee mB oe
ye ', yee 4 eS ed eg rr ew % eran. NL ae oh 4
ow a % wm & & 2 5 Go food By pone chee ue
me ee fee eh Se -* @ 8S BSE RE Be
Warn ts ae wert MG on : / 2 » O SM Bom,
ae Gad bie once . b re ay a rect wee I Pf
oan fh qk oan San % ~ con es ~ Se ge BS fs oe Se ES fee
ES fede see OD es aS tows Pr ses be whoo pals bbe of
ee : 4 ao be en ee ¢ canal bees
voee 3 Ba *% ved A an een a i, te ee ma " Be hens * "bey ice 2
as a te AB ae dé He be OD oh a we te FP By
on fe eet Soha fe Se et a rr EO wm gts
ea 4 1G tb @ Aah seeds i; oo seed 4 ye ees re 900 iH 4 ie va SY
ey : wn WB Bk ot Ae "eg Ge a? ke
%
as rs 7 fore ve iit i ht me gn Bed gy we
<n oes as es od beied oF re ee 5 . os rene ve
fan BE g ee ce et Fd oe "Co FS oy B Bo ne és B g
rhe ns oh, ee ae TE % £3 , Fe we ar
get bth ae een 7 OS cy, a ain VEE ue an Be pe ge oie
" ties tod Ab, a us oe eet bon ' ay
' G te tnt tee spre, '<, "4 :
TOE Sere oe Ol gat oi # toed sims Bat
Be . aN fy w i got 7 ak. ER
Ma, gon oon aaa 7 os yr ve ve
Sarwe . Soa eet BD @ ne sede. pater hoo rey mm fen)
wn o a ES Looe, w oO Oy Lgl mo
ifr ge es hd 2 ES ES Ui ee fen 1
wher GG - fn bn ee fet chery Tone Kod Sha pee
poses pay te need i cs aA tt pene een dees
"3 eed Se wy UG oe a7 fd wt Goh +
"dege f fom woe 60 nate
,, oa em Ay be nes "hye «pen
tM op He ae stn 5 the
por het 3 ge a " 5 ee
Looe ES a * be os an Be
a ' a 4S a' be t ce ao
por ad is oy vee 'ott She al tae g, few Oe
Cro. By so ay ae oo ost my Ge
bs ie % ety ty aca paren ae 'ed ee ce aod
wy we . 2 ae a vege oe 7G % f
gon et Aon "a o ko 8 Gat vie ee tte i tee.
een erg bye EO ong Th eee ; cad wn yy vin
ws see £0 y hee Sere ce Ca 'hoe
Mee OS hm re ~, ia ure awe Us aoe ames) & Wak ry m
"en wee se ee Soe ond C5 OEY OO gore ty bet &
ge : ed gees % "org eee, . vee +e . hoes Pty
pammioe! ge a eae ai? iL. oe reed C4 ee SY at pe ee
5 om adeoe She, ry en Keak Cy 63 4d bere oy Bu. ey fee al
Ea tS 'et yey OLE ty od @ 43 weg Oy ine)
me a a ag " {33 trees fr ++ + ay ! (HF
ty BS , og ue "ee Fs a Face) o> OF thy tte ag
GIES a, , £ a eo A Sl tee oe ore
os i & bse Ui FA ay Gs @ Ge oe > ees)
x nen. eee, Y npam Janae: "Ss
fo a, ie od xy 82 i Grp i ane a
eee id oy a eect hova ue G
wa ¢ Eo ; ; te ie)
% 2 oe oa "3 05 ge Eg, é3 sen Se fo o oO &
OS » oan te Oe Go ™ Bee Go Be
fe 3 | of Boy see oy Baw Bh -- &
ben pe hed x "prs ' Lf hove eee Stee Poy hee BE PS Sie a
eb om mt been £5 we To Me Shes Sopa RB"
oe RE ts wel be ~ 2 op BOT Ee BO
ae P wet Thee < " oo wy $54 ry ey
C3 #4, vere are wet ee i. 2
i iL oe ane we
Ba ne on od eo ¢ eee eB te
os , oe be 6 OE a Sg
Eee ft. nad GS Bids 4
a os. on ~
i
stated in fhe
Metween
iA NO
sisted
slessecd
¥
d
AND
a
iS
pe
1203 OF 20238
on
me
EY
Peas
x
af f
es
:
At
yi
te
x
seal
ie
"%
v
SN
WRIT APPEAL NG
for the Apnelar
¢
aE Apr
4
Renween:
{. The Slate of Andhra Pradesh, Rep. By fis Seorstary fo Goverrune
Department of Education, A.B. Secretariat, Hyderabad Now function ing
Velagapudi, Amaravathi Guntur District, 'State of Andhra Pradesh
ms
33h
~
4
The Commissioner of Ocileqiaie Education, Andhra Pradesh,
Hyderabad Now funchoning at Prasat dampadu, Viayawada, ot tate o sf
Andive Pradesh
Appellants/Respondents
AND
crete
Sabbavarapu Surl Sabu, S/o Surysnarana, Aged 39 years, Lecturer in
Mathematic os (Un-aided) 3 Mt R. iA} Odlege, Vigianagaram, Virisnageram
District,
RespondenlAWwrit Pattioner
2. Maharyala's Aided & Autonomous College MR. Callege, Visianagaram,
Vielanagaram District
RospondantiWrit Petitioner
IA NO: 2 OF 2083
Petition under Section 154 of CPC is filed praying that in the circumstances
stated in fhe affidavit fled in support of the wrif "appeal, the High Court may bs
Meased ° SUSPEND the operatian of order af dated 26.07.2023 in WP_No. 18174 of |
2012, pending disposal of WA.No. 1203 of 2023, an the file of the High Court _
ming on for hearing, upen perusing the Petition and the afidavil
eof and upan hearing the arguments of (oP for Higher Education
SREN SH JARA Ty BABU Advocate for the Respandent No.1.
The Anpea
fled in support t th
for the Appellants, S
af
VOTE
WRIT APPEAL NO: 1204 OF 2023
clause 15 of the Letters Patent Act js preferred : ga net the Order
Writ Appeal under i
27325 af 2013 dated 25.07 202% on the fde of the Hi igh Sout)
made ip Wo No,
Satween:
4. The Government of Andhra Pradesh, Hen by rs Seeretary Higher
Education ce Ho Denarimant Secrefariat Bulleings, Salfahad,
Hyderabad, Now functioning al Velagapud!, Anaravathi, Gurur District,
Stabs of Andhra Pradesh
Ss. Pas ommissionet of _Gohagia'e ducal a Andhra Pradesh,
erabad New functioning at Prasadarnpadu, Vileyawada, State of
Andnr: 3 Pradesh,
Appellants/Respandents
AND
{. Dasari Viaya Lakshmi, [vo Prakasamu, Occ Presently working as Lecturer 9
Telugu, dM J College, Morrispet, Tenall, Guntur District,
Respondoendwrit Petitioner
@. JM Collage for Women, Morrispet, Tenall, Guntar District
Respondent Writ Pettionsr
= OF 2023
.
*
iA NG
re
Na
¢
\
iA NO
statect
as
o}
sy
re
at fhefi bee.
w yO fee
2 fe hon 23 if 'ns
4 %% a ge
oe % gE o oe ay te st tan
3 wen FS "on Soe Ce ott fe meray hee.
be fe 3 a & a go 2a a
Ls i a7 . pet, "C4 ie es 'OE ms were
oo EE gee 8S ied 4 "98 om Bo te oF 5 on
be rs « Ke te ge : OS eet pe oa
9 bid we tg G4 peoens hee RE be ime £3 cy
pe ££ 3 Ct toot od gs Set oot Cr ben rs thon atm 'eat
i Soo ey ae tee Tt £% aw bah i Ben ae OS A a oon
een ed More ~ oo ud BS eeee <a
Zz a fe ht gs hh, he oa eee Be fe ts
gee ere we, ay eal ae a eo ao 3 ot saeh
2 my % ce foes '= Be Py hn ES aa py ann
on we Paey Eee % on we rd myn Yi ¢
eo i tn ra Py es oe os. o3 vd LLP es fo ne
oy OO Gee Ne B 2 ance Se aa atthe poe
oe Sane ea "4 gd 7 at Oi pe Mn ws Se dh aS whee
dew. Bed "3 bere. we ode Oia ok Bs has ares)
ee OOS hth, ae we baw nn be Fs x pe ne NS Lb; 22!
; net Ue op Gs Be el OS ante my £2 ft re vere
ts 03 un be based wep 2 1 oe % Sp ke Se he
2 mG fe % % 3 a a ne an .
alone dew 4 va Md & ee aL, Map Dou ne 4 e itt
the nee ake 'fie Ss. fe be aw tm B Way whee Soe oe
2 wy ai Om hood 5 SM gto is 4 we ae
£54 whee beter © Seve Gy, ote m Fs a AA eg od ae oe ben
& co aS mae ae £2. if hol B Ht OE ton dd nw ee
Rbesd - sand. . be bapee.
5 ONS , wo aS e rr ©) a babe ten
oe Win? Magee tee, AZ Bee Ge vey Ue Oh 8h He ay
& bn > ok te 2 of moe & te ry Fe Sy seth
% are Oo a a eg fa
ot £5 ae SS na Jay Sede Song Pie ke he
" eo, Gene eos Ae en bed ne OPS Or rene
% Ge we on Take ee fen SHA ;
B "og & ts 2 3 OO Bas
ad op ge te Lr a A oy 7" wx UF
L005 gn Off iy ey sae A ae geo per ThE
tee oe fe Boe oe fee tet pommnrcotn ss
wee 10M 'f 85 RL MS % sn CS
2) a eh Fs me oA mo Sy BD es
ee * at le gwd ove Bw MW, Seda, gem yt
; hehe, tree, CG hehe G3 ee $04 be 5
7% 3 foe, bea, Mee oF gee te
Lad oo hy Feo, eee ay 0% gy oye
fh ee iy ttn bee Fond we en oy a FF: F4
nee QD yes and tks fe St ea
a pe Got abe ae RO oe GS OnE bie ee 47
Ld we ae ee ae Be Ay o% a AM con py ~e
aac a ps CY Mee EF ue, oe
Core on pop, ae Sede, fan £5 tees 4 a ah,
[a3 Oy OD poor "CSS iS ede gy A th Boe
sg ge BSS # eee fe per arr fa SOF nate
_ We ee oe roe st aa fee a Sa See oy ee
cere Lo EA, 4 ee ea we LE fo RD ae we
tr Rae, Sak whee OS pea toe et pa yen, reece
aA eee aE ED « open (£5 yew SE OS Oe re,
"we se) a3 co a tee [as "es La oy ES a a 7 '
- aa rs oe ; ~ BB se oF
os mee OF we ce wo Hh we "ty | a
co an od Lo poy ss were 2] sh oe on & hodon Pros'
04 C3 oy ME 6 TA Kaa is : Lo len ry Bong
ie tts 4, gn A Poets . Ge pe Ae eh
we or te "s fe we SB ak is a
@ pa a a 4 a aes a Be ee ge
tan, i" ie: oy e Me
a6, oA oa i 8d " m oe wpe, "Ep MA on Oo Bk, i',
an ne % Ka
, bee need Sd aes Oe Ue ey we f> 8 ah ee ry a
as Oly es -- ES gts amen as" G <a s & ban Gs FE gD fon weg" ag &
oP bg weer Of Ty et o os bien ete oo EY Pas
ome £2 ee o> i ma 7h 43 GE 'o £% hed ei ee: Bet moos Caer xs
P weve e os f a ' 'eee aloo me eae %
a gee GloBN OR OMS : Pee BS BAe
bese C5 Se op 6h OS as 4b fore 2 a ded Bos "
~ po 80 in o 3S eS os iF BEA OG Os se
om % ca ae at ae is ats
a + oe ee Y Se Be ee D ae 3-5 LE TR oe DFA
Se sede Teg eA nC ee ae Bord ay gr gt, an ae Sf
G mh o a 700, feans be Li CE tf fe te wt oy ie OL oe Of be on ae :
se "LO Bh ow o we ee S BT wae gre 4 GS
Rend a iq bd : ee ee £2. te '
G oG¢8 G8 be - S co 82a Bey go 52
" et ' one,
o S28 # BS -# " oa BORE FRE ct
fa A sp oe « OG £2. 25 Bm i am O
ah. Eas £3. et a "ged Youd? any 53, 03 rx: aeaned
ae ee y ibn , is or sb ac ft. te May
* eo nt, & cm, is Be gee er ged OR ag
es Ss et een 4 3 i ee ta oe a @ 6, amncad
wl ea oe & fi See
we Lo . the 7 re ge fm
£4 Ps a sek eG
£3
AND
ma
a
Hy
&
Reiwean:
+. The State of Andhra Pradesh, Rep. ty Ne Principal Secretary, Higher
Educstioy Denartment, AF. Seoretar ial, Hyderabad Naw funclioning al
Velaganudi, Amaravathi Gu in Cistrint, State of F Andhra Pradesh.
The Commissioner of Collagiaie e Education, Andhra Cradesh, Hyderabad Now
functions ing al Mangalagir, oon y ONstrint, t State o 3 Andhra Prade sh.
3. The Regional Jol nt Director of Col flegiate Educati ion, Guntur, Guntur District,
Appellants/Respondonts
bs
4. Me anda Ne sweswara Rao, sfo Satya arayana. 8 Oe ee seein Lacuyer,
ASOT
Nees voramont M adel Guntur District
Respondent/Writ Patiioner
&. The SH Subbaraya & Naraya ana on ege, (8.&. & N College), Narasaraonel,
Narasaracpat Mandal, Guntur District
RespondantiWrit Petitioner
iA NO: 2 OF 2023
Satiiion under Section 48 sf of CPC is fled praying thal in the circumsfanioss
t in ihe affidavit fied in support of fhe writ it appeal. the Migh Court may be
oloan ad to SUSPEND the @ operation of order of dated 28.07.2025 in WP No. 38841 of
S072, pending dispasal of WAL No. 1206 of SOLS, on the Me of f the & High Court
The , Appeal caming on for hearing, uoan perusing the Petiien and the @ affidavit
Mec in suport fhereef ard upon hearing the arguments of GP for Higher Edunation
for the Ap pallanis, SRUTVAV.ROTESWASA RAO Advocate for the Respondent
No.4,
WRIT APPEAL NO: 1209 OF 2023
Ont Appeal under clause 15 of the Lettera Patent Act is preferre cd against the Onder
mace in WLP No 23208 af 2013 datad 28.07 2022 on the He of th = High ¢ POLE
Debvean:
{. Government af Andhra Fradesh, Rep. by its Principal Secreiary, H Higher
Education Department, AP. Secr rafaniat Buildings Salfabad, Hye Jerabad
Now functioning al Velaggoudi, Amarayathi Guatur Disiniel, State of
"nen Pradesh. .
2. The Comrrissioner Director of Collegiate Education, Andhra | Pradash,
Hyderabad Naw funotianing af Mangalagii, Guntur District, Sigte of
Andhra Pradesh,
3. The Regional Jaint Director of Colleqiate Education, Guniur.
Appatanis/Resapondents
AND
1. Sheek Jamuruddin, Sio Sheik Mohabooh Subhani, Aged about 39 ? year
OecolLecturer in English unaidad Sri Subvaraya Narayana Calle
>
College, Naras saraonel, Guotur District.
a
SUS
RespandentiVrit Pedtionar
bors tere Yee ie fy Mor 4 he
ty ' We HEP py Ay rae aa bom ben i
Ge veeag, %& bas, a ty rs i OS Hed veg # Bon Yea w & "te
i & | Oe fo saree a; ce So Q ye Z a om
ts r eet gee "ape, ps Same 45% yo pa fone bee rh 2 ae) oy,
aw @ Wm Be & '4 «wES ts Br GG 3 2 ee & mm, be
a ye 3 Bk 3 baat ie x - "4 von' tes od 226 OLS
- vane hh on ie ae See oS atten, " 6 e z % 7 Beste m wey
ti hat! ig eth host Os Gl gry a . Eereed <i ree yee ce sad ry mc
ry , Be oe ea ne) a tS mm Ew 4 a 65 ea GB fo Eo
a ie a wet og tt 3 oe os 6 nf & 2 oe
Se z on : ome wee 03 ME ee 4 aan ' sy At ay EL
ye Oe tet ra as et i> ab oe a rh & ty ae, fod os So ; mote Bom
be ER gy ER Ege i OO OS "me Be Be Sas a Oo ZS
Ry ps tn, Gy wz. he, os pot gee So Of bees, yer noe BS heed Re oar ws) i a £S - 8
Hy kd pe aR at £3 0 fh. fd Fe OS i oo ey BE Se aia es 03 OO
a OS or Ken aye au) eae Os oh Esaed a LD Soa Saher Sed
wae PG fn LD sey se Be, 4% an OS a, OSE Ba Oh Ww ae: aoa Nee
eg dot ek Moe wa ny BS} ieee aan AD neds ; ie % Oe cad hy en OL ft
¢ a Ya ace eo Rad 5 pon oss 6B "¢ on. fh . ont ok tek 3 ea WEL ote ee,
. thet TR Hen, nage nas a - m ots 5a en I pee St
4, 3 fogee tonne SF Seem? " Sond ran bodes ew Te
Sy eB gy py a 2 BGnaG & 8 as dy vee OE
Fess) ie So aoe Sone C aa
oe a te B we Sh Bh, the Ce Gy © ke OE ig,
ee os 'te pe oa ts yee if ey Pe os ie, be ae GE ROE
none ae hee Tee if PS hod feet US 5 Fee + EB ted oh Peas Merce
Oh ne 4 Fm ONE eee en he ED A nee {> Ps ts ' as a 0 ip
ea ; have - FS a eee eee oo Side beben 5, Te rs, pe We Lb
Dire os wt, fe mw tx ors a CS Py ; , clove er
t's ; mana fie tt Whe he, Nad ee i, wy ifs vaaeb . a
Pv @ nT oo ih. TEE Oh $2 ae LF ae eR "og i
my aa Greed , ts 5 é : % One GE Soot UES
& me Bo Me a wy ee op af ot Se ae at Tee
oes on oa Ob as . ot oe mn SM ee a aed faa -- i, he
" G Sed. rye fee gy. teow "CS Ve ES re set a rata a
"8 a a % gn eB BB %
ne "ee SoM aad oa LA Te WG @ C% an ir cu,
fy "£5 oe a on * we OB Co a be
Wa a a 3 at £% vac eed ; ; tore"
nee ce ae) a me ae tee ay A
ve veen " na De wae tet of £4 at a ia
A an tess 6G ery Po. ar oe to abot rss wie
St a 0 ty a thee ie "3 ae at hee
SB Eo i " ie 5 g i
ie a GO : be Ob te (OG
Reet "on OE, by tae EB vb fs 5 o - "%,
A ts TS eG : BO ie gg Sad oA
fy 1 fhe pM 2 Be Sg, 6 ons a
7 nod tthe . A ee oe i a
seoed vee ¢ eh GS Sapee 00 - es fp "e ne [o gy yer %
aoe OG tee Ot &S Ae es rr ee we i wn Ch
"4 fo hen on weed ee pe ed a3 wm, % ,
rd ms CS fie yee Bd a, Be bebe % £4 a bie tS ao ee
me & ge oy me 410 Be Sea poe %& 3
pect Aaa a agen OE He be 43 WE Peed eet yen Vn eS be
aed my ty ee Be oS wo eg ee oe a: i a % ae
f dee eet Mr in ye oA en 7 fen ee Sg te ot £0 tes ow
ree 13 5% agen Le Biboe eR fing Ba wa Wh oe were A te Ley
om 'nas ye % Ont remy fee Lhd sagen oS fete sgrer
fi . fa, a ood ¢
ws oe ED se Zoe, BE Go 8 eB s
ifs soe oo koh, bbe. > 5 ty eS By te OS Ee Se ma oA TS. c
o ag i cs % 3 om a he BSG vos a as
Sob "cs a OF ~ Gos ge oe mre od
2 gg & te ay te yi hy we Se ee 3
Yee, PPE $y Pe ese OD gw a 5) he Ty ot ti Bde CA
foe ee ood cee, se vee rn Me ee Ae ke we St ts
Me xp 3 "tt 8 ved Sug ted am Ct a gs Ooh Per
We ined te 'oe is ms Bo ge wee % Sod tp
a an a se te
£4,
.
2»
~
w
>
ra
aS
R
}
Narasaraope
He
Velagapudl, An
r
x
we
ernment a
The Corry
&
i
Ye
e, Narasarac
bh
LGA
ot
3
Sri
IO
1. N Ramadevi, 2
c
ub
a
tis gee
Ot 1% pe ghee : 2G &
yA ae 0 Ch pee C4 a #2 to "0S
8
ta SUSPEND 4
aq
ny
oh
Ne
v
a
& OF 202838
2 OF 2025
eatlese
gf
SS
Patitian under
°
«
5
'y
3
a
o
>
ote
.
<
ad
fe in WEP No 4
Ov
g
~
ww
%
4
Sy
a
'
ased te SL
42, pand
H
"
"1
ce
ta
&
a
wy
p
WRIT APPEAL NO:
pea
&
IA NO
a
"
t
me
Seivean
AND
i& NO
te
§
R
ey F
8
fo
8
a
2
The Apowal coming on for hearing, upon perusing the Patitic on and the affidavit
fled In suppart thereof and upon hear ue | the arguments of GP k yy Higher Education
for the Appellants, SRET AW AV ROTESWARA RAO Advocate 'ot the Respondent
Not,
a '
WRIT APPEAL NO: 1271 OF 2023
se j5.8 f the Letters Patent Act is preferred against the Cyder
ANTE Appeal under chau
34 of FO1S dated 26.07 8082 on the fle of the High Court)
made in WOE No. 258
Hohveen:
{. The State of Andhra Pradesh, Rep. By ts Secretary fo Govern
Deparine nie PErducation, ALP. Secretaria t Myderabas Now functioning at
Velagapuci, Ameravath! Guntur Distro! St late of AndtraPradash .
2. TRE COMMIS sinner of Callegiate Educatio on, Andhra Pradesh, Hyderabad Now
functioning al Prasadampadu, Viiayawaca, State af And thra Pradash,
Apnpollanta/Respandents
AND
1. RNag a Jyothi, Dvo R. Krishna Rao, Aged ion Oce: Presently Working
as Lecturer | ay (os mmerce (Un-Aided) J.MLJ Garwent, Morispel, Tena at
Sunfur District
RespondentWrit Pethioner
2. L M.J College far Women, Morrispet, Tenali, Guntur District
Respandent Neo. a Reapondent Nog
iA NO: 2 OF 2025
Patition under Section 154 ¢
stated in the affickavit Tied in sup
pleas sed io GUIGSPEND the operatio
S018, pending dispasal of WA.No. 1211 of BO2S, on the Me of the High Court
pec)
CRS is fi Hed praying that in the c fourmstances
rt .
yf
pert of the writ appeal, the High Ce cut may be
The Appeal coming on fer hearing, upon perusing the Petilien and the affidavit
fled In support thereof upon hearing the argumenis of GP fe Higher Education far
the Appe allants, SRILUGRA NARASIMNA Acivocate far fhe Re aspommdent Nal},
:
ot
Ly
WRIT APPEAL NO: 1213 OF 2023 00
'Writ Appeal under clause 15 of the Lattere Patent Act is preferred againstihe Order
made in WP No. 27328 of 2013 dated 31.10.2022 on the file of the High Court}
Gehveen:
1. The Government of Andhra Pradesh, Rep by its Secretary Higher
_Gueatan GEH Chapacinent, Secretariat Buildings Safabad, Ndersbad
Now functioning at Ve fagapudi, Amaravathi Guntur (istrict, State of
Andhra Pradesh
The Commissioner of Collegiate Educat
Now functioning at Mangalagiri, Guntur Dis
Me
ee
se
on,, Andhra Pradesh, Nyderad a
at, State of Andhra Pradesh.
Appellants/Reapondents
7
hea
AND
on f order of dated "28.07.2022 In WR.No. 25824 0 'of ;
bene res tw 0 i> & ert one fase bee oe -
o " Ay os, ae a 3 KE ee ge % ee ka i oy
i eg Gt 5 ae 2 & & peo fe 2 6 33 g
25 & Ci fee Ge % a3 Se ie a A & a3
3 oh oe ee we 5 Gee B Bs 5 & & &
a 3 My He gy TR pot beet wo RG 3 $5 in a at pen me
ue Fase ond Goa pee Sood anes fin i wat tne a one si ie)
be "es kee hw te 2 w@ me: oS eS es & "oN os ne G we,
49 > 3 re ere a ke whe ee wi, SPL howe 7 go oh es a ai oe BE aon
5 & Sat Se wi te Bf z 3
yee we et OF free eed ot 5 6B ae a tn dadoee Bo 4 £3
wad "OB o 2s Ma acs pia) 2 Ee m oD te es & (3 GE
. Seer J boosie pot "ea Lal aa h ve ag aed fee Be * wre HP bees get "
a me to DB pe a= 'Bx BBA £ we mF eS ae B 'bd ge
Soe i $5 Fane 4 shoe ite ~ 2 pce ia rae
% Ee ei re oi GG a iB 5 a ED we eta wel " fy eed Sd ven
D it t 5% 3 %. Pe) rs AG an
Co cd Si re pon fe EG es Magee PP, EE sal po be oy a ta th go a MS
ee owe £5 th So co te ce ere ee mo BAe 2 %
on ' Meee ett py os 4 EL wow af pa pm, OR. & ee nan i lee
os Lb ihe oe aS wy ES a "peg m C3 th we ay hee per _ OS
4 5 SS afd ge Xl ey Ot pecmewred an 0 a2 Se ed aes
te "ES ce ke Ma i Ser oh. Go ge Sood a Be G5 nn "P ro %
G pegs oe ray Reed wz we vee . ond $y ke pee ao bes
x tes BO ae @ », Y ae ee @ be £5 fe oh a
ee GOD = fe ge ee ge Ot uy By te Seo on th ce % e ios eer ~ A
oa iad wm 35 Ong G Jaden ged te tien OS o fon Bs mon ios a, mS 4 oe
st ohn etees, yous. 4 3 eee Say * oot ines
Sa FS & oo ye ee ed aay a a @ on " Prt wy et Bs peer
: Food Gh Pies seren cages 0% Ae eS ry eS ss ve oaned a
ae A eo Es gene res aan feeee Bee Y Oe ie oo Be o% he
Ree OO xs bee AG ro, tS ny od wa ot it ra ses
Gs tL Co ge Se 5 aes Bet" ee tage wane ON C4 7 a eed ;
BF 2G BS Shay, ie OG oq 2 wD 3 & ee a i Gi
We awed vet 0 "Yon esos , a de, vt he i Set
a S % we EE Ban a i @ 2 oe & mn
MeNee ag ee peas pan ae SS 4 at Mh, on wok i? a frown is By
a ss we OS an ona Peed a te ' fede oe
ao we Ot te en AE as BM eh we Th poeny bed 4 mS
i kes 2 fy? a we Gt Ay Oh. phe Sed os bok on 6 of te 7%
52 Ee SEES ES Be & gs g y :
£& a fea ae go Ey res a Se tte "5 -_
ariieed % gg OO A oe oa ay 15 som, a tee 5
sees ; oe rn Py * a ayer '
oo oe Be ne my, SP oe bebe a an i a a5 Ed
&j Ee af 4 2 a Oe OL a po Es 2 " 4,
fhe. " t Meer, Me NG, ee" Seed % " jeer, .
Bs By Nenad "eee tet in et tty be 14 Ld ek! cal 4 f
wm Sod. ib ce ao Oty Ue ore is A aed ore ibe is bs
ae re i oa iu bf Fiala Snooeed ES prey ot . bebe hn
a wee Cd tet Me oy vn eek Mi fg * ee ome ye £3 by ee
ae ie Bog Be ron, Se ae ; £5, ee i vies
ans oS Oh oe BS eB ° Fa 'ey PS
Soben tothe wen ad Bie Sone, hy bee "e 0 Ot 5 , Ch pn fe C3 aD,
om wie wen ee 8 Lo ee a, pas ons ben 0 oe ae mon
wed 4S . " i a SO ed mS tr ii Go ge Bs wt Ee ageee a
oe Pa sh Ee tee pe Ia an fs es we if 5
oo oD oe Soin Sap Bk gah ee fe aq @ va fe oF
Ss oe , ai ee Le 4 3 09 Z te ~ o "f
"oe ie rn eo rte geen a emg, OA feoe wogh
a tim be se eg a mn nT % ae o & A
[ane tis pond ry ie th rs wr ae ee LS fe wo to Poe nee
kw ae, cay Oo A ee JB Lo Bh G aff
Sos ED} ie ee on, ry. $5 £0 Pe pea or Sed % Pact
we os Oe Cr 2 a Che fa, bh, ay » ts, ae C8 ead TE be a4 EE
iG, Tee hee Gn fy Bet OY "gen gi td goons eh ay qj £¥
mS 3 68) aan fn ee od ey eS on gee Ee Es "F iy
mi 3 ee ey OR meh Ds gr oi we oo
5 be rete Bd bd eG SS 66 3 "= % hee wees,
{5 aren, a i me an Cyt : we Lo ALD mot OES EE tone ee "se %
ae uss {4 ET ee " B ae ms tee HSS hoes a es' ioe ,
+h bh wae y oa : % y ae » 7 bo? sore
56 ge Ol gee oO Go OBS 2B 'SME a ee oe ie
i ce oy Be wy = 8 og Be th oS mE = ee K
onmne e3 oS we OS , aces ghee ph Cy 3 at ms + dd
rae Rg Ee es Be dl ES i x "EE ~~ :
ot 4 Oe ay id OD Bf Bo af eae BtD 2 OO oc i
kre, ion th. Dm © ft fe wo fi Un wens f% ? & t hod
me ky ~y $5 ES i a, Seba Ken ths CG be ihe eG me
ad nee 7 5 ge OM pooh ny £98 th, i ' ging "e Cy am we 6
a, we oe8 BA oe A % / oa ne 'aces we
oy oa ~ ong we oe Oy = he fy LD fh, Soin ise ad B fa "
aan im : f ae anes % on £
} ] os hehe A cA '2 } eo oe. i, a sen % OM we OL, me he
o @) & Bs fh. al One ae jw a a a C3 a 2.
geet ; s Ki : .
Ch we aa poe accel % x omen) z Ms oe me et,
- of Re BR si @e & z - a th
fs, be eee whee, oe ne, ae ae
went 4 on Se TE Es Soa] E Ree SE rey ax it aoe te
WRIT APPEAL NO: 1238 OF 2023
¢ Patent Act is preferred against the Order
OVE Appeal under clause 15 of the Letter
3.2023 on the file of the Nigh Gourt }
made in WP Noa S584 of SO1s dated 41.1!
Bebveaw,
<. The Goverment of Andhra Pradesh, RSE hy is Principal Secretary, High ay
Education Cepariment, AP. Sec rer | Byce erabad Naw functioning al Velagarnudl,
Amaravathi Guniur Olstrict, State of Andhra Pradesh,
2, ihe POmnrnessionet roof Collegiate Education, Andhra Pradesh, Hyderabad Now
functioning at Mangalagit, Guntur District, State af Andhra Pradesh,
2. The Regi ioral si Jain if Director of Collegiate Education, Guntur, Guntur District
Appellanis/Respanients
AND
i. Manda Visweswara Ras, so Salyanarayans, age ite Years, English Lacturer, Sri
- Subbaraya and N arayan a Collage (3.8. and N College) Narasaracnet,
Narasaraopet Mandal, Guntur District
Reapondenthint Pelitioner
The Sri Subbaraya & & Narayana Cele ge, iS.S. & N College}, Naragarsapet,
Narasaragnel Mandal, Guntur District -
Pag
Respondentivet Patitioner
iA NO: 2 OF 2023
Felfion under Sectian 151 of OPC is Med praying that Ty the c circumstances stated
® the affidavit fled In support af the wrt appeal, the High Court may be pleaser fo
SUSPEND the ope ratio yo order of dated Rare 5.2023 in WR No SS847 of 8072, panding
ai isposal af WANG 1228 of 2083, on the fle of the High Court oo
The Appeal caming on far hearing, upon perusing the Petition and the ae vit
flad in supper' thereat and upon hearing the arguments of OF for Higher Education for
the Apoellants, SRETY VW KO STESWARA RAQ Advocate for the Respondent Novi, "the
Court made het cdiowing:
ORDER:
"Heard learned Government Pileader for Higher Education for the appatiants.
Judgment reserved. Goth the parties are at berty to file their written submissions, f any, on ar before 11.17.2623.
Fhe respondents are directed nat to take contempt proceedings and the common order inpugned shall stand suspended, UN pronouncement of judgment."
SOMULSRE DEV! ASSISTANT REGISTRAR HYRUE COPYY . .
Hi Ry pes hen tat A } UYPGr Py Rae pet, af t eo are fac PS gi eS AL Ea Te, Dp 3 BS oo oe .
Z ke vet, Sod eb gd " ei re : on vid ee as wage $4 oot ban , Hi ies x A teed oe ct oe cA Me co Dts sect ef Pico re an ye MS is % 5 o oe a oy mB ec BS is fed Se ge 42 a kn ee aes a bee ios Mn od os bees oo ior fee OS, i i £4 te a <A we CS ie OF oct 0% "25 as BP one Pest Sen. an ed Gd hee are Nat £R ie "z Be 2 BR TB BR fh & a ste ES cE ene Lene Pa La fo 1G ene fon BS es i 3 a oe e% ta es Gh oa Pe we ae ye? ned "each By rent peng ty za Cem Fo 2 & - oe a wh gh, ; % md howe pond bes : whoo fees coe ae 63 wg Say ed "
ae Gt ye es eb wi ot pa oe a Et eng G ay 254 Bee i ey BS oo 5 a 7 pero 4 at eat "epee, ang. Pe: ite, uo @ wet ee 3 fe to ch, ies a % oy ae ban a me 49 ee JE ry a a tite oe A Pinal 3 Sond ' yee an wood OS ry ot = Le Seer od tt - ge fy gm whe seen: ger 4 oh baa pre." Yee Poon yeas, gen fee fone OS shoes a3 ees ae we ot Nee phone fe 1% © oS ¢ fom ore fooe if " aad wf C3 te -
fy ws 8S fers tee Gi Nom, hen mm ae ~ fb y. weg Need, ae open reed ° ten OS we ae we Pa fe Ee "Os 4 " ay oe os meet Sn tt ter, "CSR ony bewas bs .
: ae i are £ te gee? @ i Se 8 EB me 8 6 1D ie 2 a : | Fee "eae dh nt ed "
te) 4 a wood Boot nad se 5 We TE % Lb, iS a ere arene eat ' LY bon - Co we tne te a SES 0%
- Ge LE REE S es "me ee IB ie seed aon id ty a ES i 4% we bee {3 = veeed Ef pan Figen BS on et oh ben we S oy " J [sea "i oe Os £0; sao Ome re ed "
why wees 5 ie od et ih had rs ss] pe, 3 wi Be eh ce fe a2 Ee ante 8 con ye Oma: tit fi dew Bos Fed a ae booed es [97 oe rs rand PE pd ga i bed ¢% OE a ee £75 op, tL ea 4 wn ae i and oo Re re? La co OS a Ly teed Sb yor oy ee 3 Sh a Mit8, 34 £3 Gb $b. Eo oo head tee . af 3 3 i ee 's ele il y ane os ee ' ea SG BBO & ob we eS Ss Mh > WIE Fad a) wt A ge aa Oy ees no bad te Py: wan £ , Mt ee pe go oO gy aH i fe bed et a Ce ogee 8 ye '4 we ire ey AE. a ne fo , OS we be ii ets Set one i F443 3 Te A yee » ot ify 7s: wd Co ee ay srpen, yg Mehew Let weed g
7) : LLE tee men, we Kets ad Me ges paras . £4 peoces _ Shug ann a te Ad Ee vores ore Oe, ue ma ge B 5 tyne fam isnt Nd TE BOD root aby na ' a we oe o "TR :
& oe + 2 me me OO a, Le nee #4 a i BR ts BG i Bee Ws "De bE & aah ot, = SS ane ae ca er osmaase Zz a a a wm. 8 ees Ss ee aaa ae Ase 7 oe bow oe np ecere re Ck ae 3 os ty ' mae "af fone on fee OG . CF bAad netee 4 % 4 oO rn, oO wel pore, tn. fa EL, el £4 vents Soh tae ye te i CP bs 6 Be ne ED ;
mw Som res vig, Net be fe 2 ' C3 he EK oy as ad et % gee Ee pra 7 es a8 tee wee EL i apn fe 6 t Bo oe th ee Ot & te Ch * ee 63 $3 tn oe Gi my OR wt Le ed Od te me SY kee " 2 ig & bes BR a te ab Gt eg) pon nn ard tie > ened Pe OF ts JB iow on es Ute OR fone ote LY to om "ey ee "a yee od" ae) vp, ey SSE Be a ot Boeke ny 3B: £2 "p yon, oe "y no pty ee SD athe ti we Eh ted iy, foes YB Wi pi me eh Mm 2. os bead age? "en
- fae eh ee 1G San Bay RF heed Bt ge ye XA i arom ho i. whe $"% rs fat pan +7 a ch NK po Ao KS ge al rooeg ogee 63 % Me, ad 5 onc gt 4 on OG es ee eek . a wet tel hoce $5, ma ee Cs 'SH, ey, hy i 3 Ld OR se Me weet wed EG ie ies ae £5 Sey feee ee yi ite oe ae om p lyme is ae at ran ewer E3 Ne, foe SA GS mm 2 we oe > By weg tee ETE 725 % Boe seeal co < RN OS reef ty be 4 IO oe aan ied 2 gS Be Fact nee fee Coa fs BE se he Tn eS fon SS Fee how oe ae ng eed a Hee pe te te Oth hee SO SL oy RR me ah at fom Cy hoop Re 2 & m EO ga SO ca @ Me ooo oe gy as o Sf a mH LS TE ee Me Lad OS vai cy, wen rg $$; a rs es i i. 03 re, C3 63 te OK ef SC 8 ye & fy oy be OF 5a Re ee ae 4 ; Lo fee BE 3 vow oe MH a YE YD PS hoe a ts "on fF % Poel ye @ ai , he Ta iad rN ea te OS wy RS ae is] , Lae Me, et nt satan tom hase om ¢ me 3 " og Ct te oowtin OTS atte ew rs " soe if oe ry food ee ; C2 MX € ons wad ead " ONE ww : tate, wer, wl ony : qe se eek : oe. nt te "s * ied 13 te BB :
i oud unaided Sri S aided Sri Subbara an on] har Re OA us e PP RS to Pd SD in ou es Nare Srihari, Sion Late N Chowdaswar " unaided Gi Subbaraya Narayana Co Sune str int iF to 33 by RPAD) one OC to SREGVLMURTHY Advocate f(QPUC} 'One OS to SRI JUGRA NARASIMHA Advocals lOPUE] One CO to SRLT AM ROTESWARA RAO Advocsia [ORUCI One OC to SRUEN_BHARAT BABU Advocate [OPUC] wo OCs to GP FOR HIGHER ECUICATION, High Court of AP YOUT) Pwo spare copies cLepturer in Economics N College Narasaraopetl Be rs _¢ lege 5 8 JUDGMENT RESERVED x « WRIT APPEAL Nos 1193, 1794, 1198, 1798, 1202, 1203, 1204, 1205, 1208, 1208, (210, T2917, (243, 1214 and 1228 OF 2023 NIGH COURT DATED 06/12/2023 NOTE ORDER CURECTION Lp Hoe Shen, # # # ¢ ey:
H % ¥ iy / % pone. oe, iy