Bombay High Court
Shetkari Sahakari Sangh Ltd. Kolhapur ... vs Shri. Dilip Shankarrao Patil on 16 March, 2023
Author: Madhav
Bench: Madhav
Board Sr.No.:-1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 126 OF 2023
Shetkari Sahakari Sangh Ltd. Kolhapur Thr. ....APPELLANT
Executive Director Kolhapur
V/S
Shri. Dilip Shankarrao Patil ....RESPONDENT
WITH INTERIM APPLICATION NO. 1420 OF 2023 In Second Appeal 126 OF 2023 Shetkari Sahakari Sangh Ltd. Kolhapur Thr. ....PETITIONER Executive Director Kolhapur V/S Shri. Dilip Shankarrao Patil ....RESPONDENT Ms. Pooja Patil i/by Ruturaj Pawar for Appellant. Mr. Chetan G.Patil for Respondent.
(On Supplementary Board) CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J
DATE : 16th March, 2023
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P.C. :
At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 30/03/2023. Ad-interim order, if any, to continue till then.
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