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[Cites 0, Cited by 0] [Section 66(5)] [Section 66] [Entire Act]

State of Tamilnadu - Subsection

Section 66(5)(c) in Tamil Nadu Co-operative Societies Rules, 1988

(c)to consider the monthly note on the working of the branch or unit prepared and placed by the paid officers or servant of the society in-charge of the branch or unit;