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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 5(ii) in Arunachal Pradesh Agriculture/Horticulture Services Rules, 1989

(ii)After the date of such commencement the authorised strength of various categories shall be such as may be determined from time to time by the Controlling Authority.