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State of Arunachal Pradesh - Section

Section 5 in Arunachal Pradesh Agriculture/Horticulture Services Rules, 1989

5. Authorised strength of the service.

- (i) The authorised strength of the various categories of services on the date of commencement of these rules shall be specified in the First Schedule.
(ii)After the date of such commencement the authorised strength of various categories shall be such as may be determined from time to time by the Controlling Authority.