Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 256] [Entire Act]

State of Bihar - Subsection

Section 256(11) in The Bihar Motor Vehicles Rules, 1992

(11)The epaulets, badges, head badges and strip shall be of design and description, illustrated in the Sixth Schedule.