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[Cites 1, Cited by 11]

Bombay High Court

M/S. Konark Infrastructure Pvt. Ltd vs Senior Inspector Of Police Anr Ors on 5 December, 2019

Bench: B.P. Dharmadhikari, Nitin Rudrasen Borkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 4471 OF 2017

 Balaram Janardan Suryarao                         ....Petitioner
             V/S
 The State Of Maharashtra And Ors               ....Respondent

WITH CRIMINAL APPLN. U/S 482 NO. 374 OF 2013 Rajendra Pandharinath Ghorpade ....Applicant V/S The State Of Maharashtra ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 375 OF 2013 Sambhaji Dnyanobha Shinde ....Applicant V/S The State Of Maharashtra ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 376 OF 2013 Manoj Vasudev Vaidya ....Applicant V/S The State Of Maharashtra ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 377 OF 2013 Ruchita Rajendra Ghorpade ....Applicant V/S Page 1/3 ::: Uploaded on - 05/12/2019 ::: Downloaded on - 06/12/2019 03:58:44 ::: The State Of Maharashtra ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 428 OF 2013 Satish Dattaraya Oak ....Applicant V/S The State Of Maharashtra ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 430 OF 2013 Sudarshna Dharmaji Todankar ....Applicant V/S The State Of Maharashtra And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 431 OF 2013 Nandkishor @ Ram Gopal Patkar And Anr ....Applicant V/S The State Of Maharashtra And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 432 OF 2013 Milind Vitthal Narvekar And Ors ....Applicant V/S The State Of Maharashtra And Anr ....Respondent WITH PUBLIC INTEREST LITIGATION NO. 42 OF 2018 Santosh Kumar Singh Jha ....Petitioner V/S Page 2/3 ::: Uploaded on - 05/12/2019 ::: Downloaded on - 06/12/2019 03:58:44 ::: The State Of Maharashtra And Ors. ....Respondent WITH CR. WRIT PETITION NO. 5378 OF 2018 M/s. Konark Infrastructure Pvt. Ltd. ....Petitioner V/S Senior Inspector Of Police Anr Ors. ....Respondent Adv.Subodh Desai for petitioner Dr. F.R.Shaikh, APP for state CORAM : B.P. DHARMADHIKARI & NITIN RUDRASEN BORKAR, JJ DATE : 5th December, 2019 P.C. :

Stand over to 02/01/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 05/12/2019 ::: Downloaded on - 06/12/2019 03:58:44 :::