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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(3)(b) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(b)[for reasons to be recorded, refer any matter except a matter falling under Section 55] [Substituted by M.P. Act No. 19 of 1994.] for reconsideration to any officer or authority of the University that has previously considered such matter.