Section 12(3) in The M.P. Vishwavidyalaya Adhiniyam, 1973
(3)The Kuladhipati may,-(a)call for any papers or information relating to the affairs of the University; and(b)[for reasons to be recorded, refer any matter except a matter falling under Section 55] [Substituted by M.P. Act No. 19 of 1994.] for reconsideration to any officer or authority of the University that has previously considered such matter.
