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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2)(iv) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(iv)two Heads of Colleges Departments in college leaching the said subjects up to the degree level to he nominated by the Kulpati by rotation according to seniority;