Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 3 in The New Mangalore Port Employees (Festival Advances) Amendment Regulations, 2005

3. Extent of Application: - (1) Save as otherwise provided, in these Regulations, the advance is admissible to Class III, Class IV Employees and Officers.

For the existing Regulation 6 the following shall be substituted, namely :-