Section 10 in The Kalakshetra Foundation Act, 1993
10. Authorities of the Foundation.
(1)The Foundation shall consist of the following, authorities, namely:-(a)the Governing Board;(b)the Academic Committee; and(c)the Finance Committee.(2)In the discharge of functions and exercise of powers under this Act, the authorities referred to in sub-section (1) shall be guided by the objects specified in section
