Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(1) in The Kalakshetra Foundation Act, 1993 (1)The Foundation shall consist of the following, authorities, namely:-(a)the Governing Board;(b)the Academic Committee; and(c)the Finance Committee.
