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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013

(2)On receipt of the applications under sub-rule (1) above, the Member-Secretary of the Committee constituted under sub-rule (2) of Rule 10, shall prepare a list of all the eligible candidates and shall place the same along with Annual Performance Appraisal.Reports and other service record of the candidates whose names are included in the list before the Committee, which shall select candidates equal to the number of vacancies likely to be fulfilled in, in order of their suitability.