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State of Rajasthan - Section

Section 12 in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013

12. Procedure for Selection.

(1)As soon as it is decided that selection is to be made to fulfill a certain number of vacant posts as specified in column number 2 of Section-B and Section-C of Schedule-I from amongst the persons mentioned in column 3 of Schedule-I, the Superintendent of Police (Intelligence) Jaipur shall invite applications from all eligible persons through their controlling officers by a specified date through a general notice. The applications of the persons who are eligible for selection to the post(s) as specified in column number-2 of Schedule-I under the provisions of these rules along with the Annual Performance Appraisal Reports and other service record shall be forwarded by the concerned controlling officers along with their comments; if any, to the Superintendent of Police (Intelligence) Jaipur.
(2)On receipt of the applications under sub-rule (1) above, the Member-Secretary of the Committee constituted under sub-rule (2) of Rule 10, shall prepare a list of all the eligible candidates and shall place the same along with Annual Performance Appraisal.Reports and other service record of the candidates whose names are included in the list before the Committee, which shall select candidates equal to the number of vacancies likely to be fulfilled in, in order of their suitability.