Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(2) in The Khadi Mark Regulations, 2013 (2)The Commission shall constitute the Zonal Khadi Mark Committee for each zone, specified in the Act and rules made there-under, for the purposes of performing the functions specified in sub-regulation (2) of regulation 11.
