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[Cites 0, Cited by 0] [Section 207A(1)] [Section 207A] [Entire Act]

State of West Bengal - Subsection

Section 207A(1)(a) in The West Bengal Panchayat Act, 1973

(a)upon the issue of any direction to any Gram Panchayat, Panchayat Samiti or Zilla Parishad to exercise any power or perform any function or discharge any duty, or