Section 17(2)(ii) in The Orissa Port Trust Act, 1962

[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(2)(ii) in The Orissa Port Trust Act, 1962

(ii)to exercise supervision and control over the Acts and proceedings of all officers and servants of the Board in matters of executive administration, and in matters concerning the accounts and records of the Board; and

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State of Odisha - Subsection

Section 17(2)(ii) in The Orissa Port Trust Act, 1962