Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Sikkim - Subsection Section 24(b) in Sikkim Fire Services Act, 1981 (b)that no article referred to in clause (h) of section 2 shall he made, prepared, dried or treated in any manner on the top or roof of any building constituting or forming part of a warehouse or workshop;
