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[Cites 0, Cited by 0] [Section 52(17)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(17)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)The names of the duly elected candidates shall be published in the notice board of the office of the society or at such other place as the Election Officer may specify.