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[Section 7]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 7(3) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976
| (i) | Deputy Registrar, Co-operative Societies, Uttar Pradesh of theRegion | ... | Chairman |
| (ii) | The Chairman of a Bank by rotation for oneCooperative Year in Hindi alphabetical order of the names of thedistrict in the region | ... | Member |
| (iii) | A District Assistant Registrar, Co-operativeSocieties, Uttar Pradesh by rotation for one Cooperative Year inHindi alphabetical order of the names of the districts in theregion, but from a district other than the districts from which aChairman of the Bank is represented | ... | Member |
| (iv) | A Secretary of a Bank by rotation for oneCooperative Year in Hindi alphabetical order of the names of thedistrict in the region, but from the district other than thedistricts from which the Chairman of the Bank and AssistantRegistrar, Cooperative Societies, Uttar Pradesh is represented | ... | Member |
| (v) | Regional Officer, Uttar Pradesh Co-operative Bank of theregion | ... | Member/Secretary |