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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(2) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

(2)Officials recruited directly will remain on probation for two years and they would be considered for confirmation after three years subject to availability of permanent posts. The probation period in case of promotees will however be one year.This rule, will not be applicable in case of Class IV employees.