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State of Punjab - Section

Section 14 in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

14. Procedure for over-attempted questions.

- The Examiner should note that if a candidate over attempts the number of the questions or parts of a question, he should be given credit for the maximum number permissible and answers with the lowest marks be scored out.