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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2) in The Rajasthan Judicial Service Rules, 2010

(2)[ The number of candidate to be admitted to the main examination will be fifteen times the total number of vacancies (Category wise) to be filled in the year but in the said range all those candidates who secure the same percentage of marks as may be fixed by the Recruiting Authority for any lower range will be admitted to the Main Examination.] [Amended Vide Notification No.F.1(3)/DOP/A-II/2010,G.S.R.NO.35 dated 10.6.2011.]