Bombay High Court
Castrol Ltd., Uk And 2 Others vs Union Of Indiaa And 3 Others on 11 October, 2019
Bench: M.S. Sanklecha, Nitin Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1661 OF 2019
Kellogg Company ....Petitioner
V/S
The State Of Maharashtra And 3 Ors. ....Respondent
WITH WRIT PETITION NO. 2051 OF 2019 Castrol Ltd., Uk And 2 Others ....Petitioner V/S Union Of Indiaa And 3 Others ....Respondent WITH WRIT PETITION NO. 2008 OF 2019 Unilever Plc U.k. ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 2078 OF 2019 Heidelberg Cement Asia Pte Ltd. ....Petitioner V/S The State Of Maharashtra Through Thr ....Respondent Government Pleader And 3 Ors.
WITH WRIT PETITION NO. 2062 OF 2019 Galderma Sa ....Petitioner Page 1/3 ::: Uploaded on - 11/10/2019 ::: Downloaded on - 12/10/2019 03:29:02 ::: V/S The State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 2038 OF 2019 Merck Kgaa ....Petitioner V/S The State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 2029 OF 2019 Siemens Aktiengesellschaft ....Petitioner V/S The State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 2105 OF 2019 Atlanta Limited. ....Petitioner V/S State Of Maharashtra And Anr. ....Respondent WITH WRIT PETITION NO. 2125 OF 2019 Otis Elevator Company ....Petitioner V/S The State Of Maharashtra And 4 Ors ....Respondent Sriram Sridharan for Petitioner Jyoti Chavan AGP for State Mentioned out of turn at 2 pm. Page 2/3 ::: Uploaded on - 11/10/2019 ::: Downloaded on - 12/10/2019 03:29:02 ::: CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 11th October, 2019 P.C. :
By consent Stand Over to 15/11/2019 ( ASSOCIATE ) Page 3/3 ::: Uploaded on - 11/10/2019 ::: Downloaded on - 12/10/2019 03:29:02 :::