Himachal Pradesh High Court
Anil Sharma And Others vs . Cbi And Another on 4 August, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Anil Sharma and others Vs. CBI and another .
Cr. Revision No. 186 of 2020 04.08.2022 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate for the petitioner.
Mr. A.K. Bansal, Advocate for respondent No. 1.
M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate General with Mr. Amit Kumar Dhumal, Deputy Advocate General and Mr. Manoj Bagga, Asstt. AG, for respondent No. 2.
Heard further. List for continuation, as prayed for by learned Senior Counsel appearing for the petitioner, on 08.08.2022.
(Ajay Mohan Goel) Judge August 04, 2022 (narender) ::: Downloaded on - 04/08/2022 20:09:23 :::CIS