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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(xiii) in Bihar School Examination Board, (Issuance of No-objection certificate, Affiliation norms and Procedure for physical education Regulation, 2019

(xiii)Such Institutions which were recognized from NCTE prior to the date of this regulation came into force, will be empowered to provide affiliation of such institutions from the date of recognition of the NCTE as it seems fit.