Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Assam - Subsection

Section 15(4) in Assam State Higher Education Council Act, 2017

(4)The quorum of the meeting of the Council shall be one third of the total existing roll of members of the Council.