Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(3) in The Rajasthan Universities Teachers (Absorption of Temporary Lecturers) Act, 1979

(3)Except section 10, which shall come into force at once, the other provisions of this Act shall be deemed to have come into force on the 8th day of June, 1978.