Section 259(8) in Rajasthan Panchayati Raj Rules, 1996
(8)[ Selection for the post of Gram Panchayat on part time or on fixed honorarium or on contract basis shall be made [***] [Added by Notification No. G.S.R. 56, dated 2.11.2016 (w.e.f 30.12.1996).] in the manner as may be laid down by the State Government from time to time.]
