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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(3) in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017

(3)Minority Quota Seats.-The stages of computerised allotment are as follows,-Stage - I. - The seats under minority quota in the minority institution linguistic or religious shall be allotted to the respective minority candidates.Stage - II. - If the seats remain vacant, they shall be allotted to the Maharashtra State candidature Candidates.Stage - III. - Further, if the seats remain vacant, they shall be allotted to the All India candidature Candidates.