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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Odisha - Subsection

Section 62(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(2)The rear and side walls shall not be more than 2.2. metres in height above the center line of the service road in case it exists, shall not be more than two metres otherwise in height above the center line of the front street.