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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(2)(ii) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Determination of Multi Year Generation Tariff) Regulations, 2016

(ii)Profit and loss account, complying with the requirements contained in Part II of Schedule VI to the Companies Act, 1956/Schedule III to the Companies Act, 2013 and as amended from time to time ;