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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(7)(vii) in Andhra Pradesh Revised Building Rules, 2008

(vii)For all residential/institutional/ industrial plots above 750 sq.m. in addition to (vi) and (vii) above, 5% of the site area has to be developed as tot lot/and scaped area and trees planted and maintained. Such organized open space could be in more than one location, shall be open to sky and shall be of a minimum width of 3.0mts.