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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(i) in Homoeopathy (Degree Course) Regulations, 1983

(i)The Degree Course of B.H.M.S. (Degree) shall comprise a Course of study consisting of Curriculum and Syllabus provided in these regulations spread over a period of 5½ years, including compulsory Internship of one year duration after passing the Final Degree Examination;