Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(1)(a) in Tamil Nadu Cultivating Tenants (Special Provisions) Act, 1984 (a)who has failed to pay any of the instalment of rent under sub-section (1) of section 5, or